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[Cites 0, Cited by 0] [Section 87(3)] [Section 87] [Entire Act]

State of Punjab - Subsection

Section 87(3)(a) in Punjab Regional and Town Planning and Development Act, 1995

(a)apply for permission under section 81 for the retention on the land of any buildings or works or for the continuance of any use of the land, to which the notice relates; or