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State of Assam - Section

Section 488 in The Assam Excise Rules, 2016

488. Admittance of person into warehouse.

- A bonded warehouse shall be opened only for the entrance and exit of person who have business within the same. Except with the permission of the Collector or the Superintendent of Excise or the Sub-divisional officer, no one except superior officer of other Government Department, licensee and their servants, and the licensed vendors who have come to purchase foreign liquor/spirits shall be allowed to enter the premises. A register shall be kept of the names of all persons employed by the licensee and all recognized employees shall be supplied with passes for ingress and egress.