Rajasthan High Court - Jaipur
Bhagwan Singh Koli S/O Ramcharan Koli vs State Of Rajasthan on 13 December, 2022
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8518/2022
Bhagwan Singh Koli S/o Ramcharan Koli
----Petitioner
Versus
State Of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Kumud Singh For Respondent(s) : Mr. C.L. Saini, AAG HON'BLE MR. JUSTICE SUDESH BANSAL Order 13/12/2022 Counsel for respondents states that reply has already been filed.
List again on 31.1.2023.
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