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[Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(7)(b) in West Bengal Municipal (Building) Rules, 2007

(b)An undertaking that the work of erection, re-erection or alteration will be planned, designed and supervised by an Architect or Licensed Building Surveyor, a Structural Engineer and a Geo-technical Engineer, as the case may be, as required under these rules;