Maan Singh vs State Of Chhattisgarh 13 Wpc/2468/2018 ... on 10 September, 2018

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Chattisgarh High Court

Maan Singh vs State Of Chhattisgarh 13 Wpc/2468/2018 ... on 10 September, 2018

Bench: Prashant Kumar Mishra

                                                               NAFR

       HIGH COURT OF CHHATTISGARH, BILASPUR

                    WPC No. 2472 of 2018

1. Maan Singh S/o Kapil Singh Verma Aged About 55 Years

2. Kaushal S/o Paltan Aged About 41 Years

3. Dhruv S/o Jhadu Lodhi, Aged About 46 Years

   All R/o Village Daganiya, Thana & Tehsil Than, Khamhariya,
   District Bemetara (C.G.)

                                                     ---- Petitioners

                            Versus

1. State Of Chhattisgarh Through Secretary, Revenue Department,
   Mantralay, Post Office Rakhi New Raipur Chhattisgarh., District :
   Raipur, Chhattisgarh

2. The Collector, Bemetara District       Bemetara    Chhattisgarh.,
   District : Bemetara, Chhattisgarh

3. The Sub Divisional Officer, Than Khamhariya, District Bemetara
   Chhattisgarh., District : Bemetara, Chhattisgarh

4. The Tahsildar Than Khamhariya, District Bemetara Chhattisgarh.,
   District : Bemetara, Chhattisgarh

5. Aghanu, S/o Bhagela Aged About 30 Years Caste - Paradhi

6. Kalyan S/o Ishvar Aged About 42 Years Caste - Lodhi

7. Vishnu S/o Khelan Aged About 25 Years Caste - Dhobi

8. Nakul S/o Mangala Aged About 42 Years Caste- Raut (Yadav)

9. Phaguva S/o Paltu Yadav @ Mahesh, Aged About 45 Years
   Caste - Raut (Yadav)

10. Narsingh S/o Sitaram Aged About 27 Years Caste - Lodhi

11. Savitri D/o Rameshar Aged About 50 Years Caste - Lodhi

12. Lokeshwari D/o Khilawan Aged About 25 Years Caste - Paradhi

13. Guha S/o Govind Aged About 60 Years Caste - Lodhi

14. Sukhdev S/o Bhuruv Aged About 28 Years Caste - Raut

15. Sitaram S/o Pakalu Aged About 25 Years Caste - Lodhi

16. Gajadhar S/o Badri Lodhi, Aged About 50 Years
               17. Baldau S/o Paras Lodhi Aged About 45 Years

              18. Gajanan S/o Paretan Dhobi Aged About 28 Years

                 Respondent Nos.5 to 18 are R/o Village - Daganiya, Post -

Hatranka, Thana and Tahsil - Than Khamhariya, District Bemetara Chhattisgarh

---- Respondents For Petitioners Shri Bharat Rajput, Advocate For Respondent-State Shri P. K. Bhaduri, GA Hon'ble Justice Mr. Prashant Kumar Mishra Order On Board 10/09/2018

1. The order under challenge passed by the Tehsildar is appealable before the superior Revenue Officer under Section 44 of the Chhattisgarh Land Revenue Code, 1959. Therefore, the writ petition is dismissed as not maintainable.

Sd/-

Prashant Kumar Mishra Judge Nirala

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