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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(5) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966

(5)The aforesaid certificate shall be produced at the depot while offering leaves for sale and the person authorised to purchase leaves of growers shall make the entry of quantity of leaves purchased by him.