Delhi High Court - Orders
(Seeking Permission To Assist The ... vs Commissioner Of Customs (Airport & ... on 15 November, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 505/2021 & CM APPLs. 1317/2021 (stay), 2173/2021
(seeking permission to assist the Hon'ble Court to decide the stay
application)
M/S HIM LOGISTICS PVT. LTD. ..... Petitioner
Through: Mr. Faraz Anees, Advocate
versus
COMMISSIONER OF CUSTOMS (AIRPORT & GENERAL)
..... Respondent
Through: Mr. Harpreet Singh, Senior Standing
Counsel with Ms. Suhani Mathur, Advocate for
Respondent.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 15.11.2021 Proceedings have been conducted through video conferencing. List on 01.12.2021.
CHIEF JUSTICE JYOTI SINGH, J NOVEMBER 15, 2021 kks Signature Not Verified AMIT NARAYAN BHARTHUAR Location: Signing Date:18.11.2021 22:00:49