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Delhi High Court - Orders

(Seeking Permission To Assist The ... vs Commissioner Of Customs (Airport & ... on 15 November, 2021

Author: Jyoti Singh

Bench: Chief Justice, Jyoti Singh

                          $~52
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +   W.P.(C) 505/2021 & CM APPLs. 1317/2021 (stay), 2173/2021
                              (seeking permission to assist the Hon'ble Court to decide the stay
                              application)

                              M/S HIM LOGISTICS PVT. LTD.              ..... Petitioner
                                            Through: Mr. Faraz Anees, Advocate

                                                versus

                              COMMISSIONER OF CUSTOMS (AIRPORT & GENERAL)
                                                                    ..... Respondent
                                          Through: Mr. Harpreet Singh, Senior Standing
                                          Counsel with Ms. Suhani Mathur, Advocate for
                                          Respondent.

                              CORAM:
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MS. JUSTICE JYOTI SINGH

                                                ORDER

% 15.11.2021 Proceedings have been conducted through video conferencing. List on 01.12.2021.

CHIEF JUSTICE JYOTI SINGH, J NOVEMBER 15, 2021 kks Signature Not Verified AMIT NARAYAN BHARTHUAR Location: Signing Date:18.11.2021 22:00:49