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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(7) in Punjab Rights of Persons with Disabilities Rules, 2019

(7)Present membership strength and categorization of the institution. List of documents to be attached:
(a)A copy of the annual report for the previous year,
(b)Audited Statement of account duly certified by Chartered Accountant for the last two years.
(i)Receipt and Payment Account(by Chartered Accountant for the last two years)
(ii)Income and Expenditure Account(by Chartered Accountant for the last two years)
(iii)Balance sheet for the last two years(by Chartered Accountant for the last two years)
(c)Details of staff employed by the institution: ____________________
(d)Details of beneficiaries to be covered by the institution:___________
(e)If hostel is maintained, then number of hostellers.
(f)Other terms, if any
(g)Whether the institution is located on its own/Rented building (Necessary evidence to be attached).
Signatures of the ApplicantName:Designation:Address:Date:Office Stamp: