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[Cites 0, Cited by 16] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1) in The Right to Information Act, 2005

(1)The Central Information Commission or State Information Commission, as the case may be, shall, as soon as practicable after the end of each year, prepare a report on the implementation of the provisions of this Act during that year and forward a copy thereof to the appropriate Government.