Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 473] [Entire Act] State of West Bengal - Subsection Section 473(2) in The Calcutta Municipal Corporation Act, 1980 (2)Every direction under sub-section (1) shall be obeyed by the person to whom such direction is given.
