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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in The First Statutes of the Footwear Design and Development Institute

(1)In addition to the persons referred to in section 13, the Senate shall include the following members of the staff, namely :-
(a)Head (Academics) of the Institute
(b)Heads of Schools of the Institute
(c)Such other persons from staff as may be nominated by the Managing Director