Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 340] [Entire Act] State of Jharkhand - Subsection Section 340(2) in Bihar Education Code, 1961 (2)The Commissioners shall be charged with and be responsible for the proper distribution of funds transferred under sub-section (1).
