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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Jharkhand - Subsection

Section 21(3)(B) in Jharkhand Panchayat Raj Act, 2001

(B)Reservation of Posts of Mukhia in Gram Panchayat (In scheduled area). -
(i)[ The posts of Mukhia of Gram Panchayats in the Scheduled areas shall be reserved for the scheduled tribes : [Substituted by Jharkhand Act No. 12 of 2003 dated 6.12.2003.]