Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2) in The Wakf Act, 1995

(2)The term of office and other conditions of service of the Chief Executive Officer shall be such as may be prescribed.