Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 225(1)] [Section 225] [Entire Act]

Union of India - Subsection

Section 225(1)(i) in The Indian Post Office Rules, 1933

(i)Opium, morohine, cocaine and other narcotics, provided that this prohibition shall not apply to consignments sent in insured boxes or in parcels for a medical or scientific purpose to countries which admit them on this condition: