Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(2)(b) in The Maharashtra Water Conservation Corporation Act, 2000

(b)to obtain periodic or specific information from any local body and operating agency as the Corporation may deem necessary;