Section 37(2)(d) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979

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State of Himachal Pradesh - Subsection

Section 37(2)(d) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979

(d)out of the property comprised in the collateral security (if any) according to the procedure for the realisation of land revenue by the sale of immovable property other than the land on which the revenue is due.

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State of Himachal Pradesh - Subsection

Section 37(2)(d) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979