Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 23 in The Bihar Vaccination Rules, 1944 23. The inspecting staff and the public vaccinators shall produce all registers and relevant papers and render all necessary help to the Superintendent of Vaccination and the Assistant Director of Public Health at their inspections.
