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State of Jammu-Kashmir - Section

Section 66 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

66. Capital Cost.

- The normative capital cost for the biomass gasifier power projects based on Rankine cycle shall be Rs.550 Lakh/MW (FY 2013-14 during first year of Control Period) and shall be linked to indexation formula as outlined under Regulation 67. After taking into account of capital subsidy net project cost shall be ` 400Lakh/MW for FY 2013-14.