Himachal Pradesh High Court
Shoolani University vs . Hp Private Educational Institutions on 14 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Shoolani University vs. HP Private Educational Institutions Regulatory Commission a/w connected matter.
.
CWP No. 656 of 2018 a/w CWP No. 678 of 2018.
14.03.2022 Present: Ms. Sanjeevani Sood, Advocate, vice Mr. Arjun Lall, Advocate, for the petitioner(s).
Mr. Naresh Kaul, Advocate, for the respondent(s).
As prayed, four weeks' further time is granted to the petitioner(s) to file rejoinder.
(Mohammad Rafiq) Chief Justice.
March 14, 2022 (Jyotsna Rewal Dua)
(PK) Judge.
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