Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Karnataka - Subsection Section 6(c) in The Krantiveera Sangolli Rayanna Kshetra Development Authority Act, 2016 (c)he, without obtaining leave of absence from the Authority , absents from three consecutive meetings of the Authority :
