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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Karnataka - Subsection

Section 53(4)(d) in The Karnataka Value Added Tax Act, 2003

(d)The officer acting under item (ii) of sub-clause (c) shall prepare a list of the goods and documents found in such box, receptacle, godown or building or part of the godown or building.