Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(b) in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964

(b)the tendu leaves in respect of which such contravention has been made or such part thereof as to the Court may deem fit shall be forfeited to the Government :