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Union of India - Section

Section 8 in The Salary, Allowances And Pension Of Members Of Parliament (Amendment) Act, 2003

8. Insertion of new section 8AB.-

After section 8AA of the principal Act, the following section shall be inserted, namely:- Rounding off period of pension." 8AB. Rounding off period of pension.- Where the period for which the pension is payable under this Act contains a part of a year, then, if such part is nine months or more, it shall be reckoned equivalent to complete one year for the purpose of payment of additional pension under sub- section (1) of section 8A and if such part is less than nine months, it shall be ignored.".