Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 1 in The M.P. Irrigation Act, 1931

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh Irrigation Act, 1931.
(2)[ It extends to and shall be in force in the whole of Madhya Pradesh.] [Substituted by M.P. Extension of Laws Act, 1958.]