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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1A) in The Rajasthan Agricultural Produce Markets Act, 1961

(1A)[ Out of total number of seats under sub-section (1)50% shall be reserved for women belonging to the Scheduled Castes, the Scheduled Tribes or, as the case may be, the Backward Classes.