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State of Punjab - Section

Section 28 in Punjab Urban Planning and Development Authority Building Rules, 2013

28. Street width.

- Except as otherwise provided in any sanctioned scheme of the State Government or of a Local Authority, no building shall be erected or re-erected unless it abuts on a street, lane alley, passage, road or otherwise, whether existing or proposed unless the same is clearly laid on the ground and is not be less than the following norms:-
(i) Residential buildings 10.6 metres (35 feet)
(ii) Group Housing 18 metres (60 feet)
(iii) Independent floors 12 metres (40 feet)
(iv) Local level commercial (G+1) 18 metres ( 60 feet)
(v) Commercial (above 3 storey ) 25 metres (80 feet)
(vi) Industrial buildings 12 metres (40 feet)
(vii) Nursing home/hospital  
  (a) For plot size 1000 square yards to 2000 square yards withminimum frontage of 60 feet 40 feet
  (b) For plot size 2001 square yards to 4000 square yards withminimum frontage of 90 feet 60 feet
  (c) For plot size 4001 square yards and above with minimumfrontage of 120 feet 80 feet
(viii) Hotel  
  (a) For plot size 1000 square yards to 2000 square yardswith minimum frontage of 60 feet. 40 feet
  (b) For plot size 2001 square yards to 4000 square yardswith minimum frontage of 90 60 feet
  (c) For plot size 4001 square yards and above with minimumfrontage of 120 feet 80 feet
(ix) Marriage palace As per Marriage Palace Policy notified by the StateGovernment, as amended from time to time
(x) Other buildings As per Master Plan of the area
Note: No hotel site shall be eligible for incentives under any policy of the State Government having plot size less than 1000 square yards.