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State of Punjab - Section
Section 28 in Punjab Urban Planning and Development Authority Building Rules, 2013
28. Street width.
- Except as otherwise provided in any sanctioned scheme of the State Government or of a Local Authority, no building shall be erected or re-erected unless it abuts on a street, lane alley, passage, road or otherwise, whether existing or proposed unless the same is clearly laid on the ground and is not be less than the following norms:-| (i) | Residential buildings | 10.6 metres (35 feet) |
| (ii) | Group Housing | 18 metres (60 feet) |
| (iii) | Independent floors | 12 metres (40 feet) |
| (iv) | Local level commercial (G+1) | 18 metres ( 60 feet) |
| (v) | Commercial (above 3 storey ) | 25 metres (80 feet) |
| (vi) | Industrial buildings | 12 metres (40 feet) |
| (vii) | Nursing home/hospital | |
| (a) For plot size 1000 square yards to 2000 square yards withminimum frontage of 60 feet | 40 feet | |
| (b) For plot size 2001 square yards to 4000 square yards withminimum frontage of 90 feet | 60 feet | |
| (c) For plot size 4001 square yards and above with minimumfrontage of 120 feet | 80 feet | |
| (viii) | Hotel | |
| (a) For plot size 1000 square yards to 2000 square yardswith minimum frontage of 60 feet. | 40 feet | |
| (b) For plot size 2001 square yards to 4000 square yardswith minimum frontage of 90 | 60 feet | |
| (c) For plot size 4001 square yards and above with minimumfrontage of 120 feet | 80 feet | |
| (ix) | Marriage palace | As per Marriage Palace Policy notified by the StateGovernment, as amended from time to time |
| (x) | Other buildings | As per Master Plan of the area |