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State of Tamilnadu - Section

Section 142 in Tamil Nadu Town Panchayats (Establishment) Rules, 1988

142. Converts to Christianity from any Hindu Backward Classes Community or Most Backward Classes Community or Denotified Communities except the Converts to Christianity from Meenavar, Parvatharajakulam, Pattanavar, Sembadavar, Mukkuvar or Mukayar and Paravar.