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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(2)Reservation of seats for the Backward Class of citizens and their women shall be made in a Corporation in accordance with the provision of Section 7 of the Ordinance.