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State of Meghalaya - Section

Section 86 in The Meghalaya Co-operative Societies Act

86. Registrar of members.

- Any register or list of members or shares kept by any registered society shall be prima facie evidence of any of the following particulars entered therein :
(a)the date on which the name of any person was entered in such register or list as a member ; and
(b)the date on which any such member ceased to be a member.