Himachal Pradesh High Court
Om Prakash Verma vs Hitesh Kumar on 29 December, 2017
Author: Sureshwar Thakur
Bench: Sureshwar Thakur
IN THE HIGH COURT OF HIMACHAL PRADESH
AT SHIMLA
FAO No. 555 of 2017
Decided on: 29.12.2017
.
Om Prakash Verma
Appellant
Versus
Hitesh Kumar
...Respondent
Hon'ble Mr. Justice Sureshwar Thakur, Judge.
Whether approved for reporting?
_________________________________________________
For the Appellant : Ms. Sunita Sharma, Adv.
For the respondent(s) : Nemo
Sureshwar Thakur, Judge (oral)
Ms.Sunita Sharma, the learned counsel for the appellant seeks permission to withdraw the instant petition. Permission granted.
Consequently, the instant appeal is dismissed as withdrawn.
2. The learned District Judge, Hamirpur ::: Downloaded on - 02/01/2018 23:24:40 :::HCHP 2 shall, while pronouncing an adjudication upon civil appeal No. 6 of 2016, titled as Om Prakash Verma, versus Hitesh Kumar, not, bear in mind .
the observations made by him in paragraph-6 of the impugned order. All pending applications are disposed of.
(Sureshwar Thakur) Judge December 29, 2017 Kalpana 2 ::: Downloaded on - 02/01/2018 23:24:40 :::HCHP