Madhya Pradesh High Court
M/S.Liladhar Laxminarayan Agrawal vs Managing Director on 3 November, 2017
THE HIGH COURT OF MADHYA PRADESH
MA-3748-2005
(M/S.LILADHAR LAXMINARAYAN AGRAWAL Vs MANAGING DIRECTOR)
8
Jabalpur, Dated : 03-11-2017
Shri Surendra Verma, Advocate for the applicant.
Office is directed to issue SPC to respondents for a date to
be fixed by the office in this regard.
List the matter on the date for which the SPC is issued.
(S.K. SETH) (SMT. ANJULI PALO)
JUDGE JUDGE
irfan