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Madhya Pradesh High Court

M/S.Liladhar Laxminarayan Agrawal vs Managing Director on 3 November, 2017

         THE HIGH COURT OF MADHYA PRADESH
                    MA-3748-2005
        (M/S.LILADHAR LAXMINARAYAN AGRAWAL Vs MANAGING DIRECTOR)


8
Jabalpur, Dated : 03-11-2017
        Shri Surendra Verma, Advocate for the applicant.
   Office is directed to issue SPC to respondents for a date to

be fixed by the office in this regard.

List the matter on the date for which the SPC is issued.


  (S.K. SETH)                                (SMT. ANJULI PALO)
    JUDGE                                           JUDGE




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