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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(2) in Tamil Nadu Panchayats (Elections) Rules, 1995

(2)The said list shall contain the names in the order of Tamil alphabet and the addresses of the contesting candidates as given in the nomination papers as got corrected under the proviso to sub-rule (4) of rule 28 of these rules together with other particulars set out in the said form.