Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 3 in The U.P. Fire Prevention And Fire Safety Rules, 2005 3. Height of Building. - The height of the building for purposes of sub-section (1) of Section 3 of the Act shall be above 15 meters.
