Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Gujarat - Subsection Section 31(2)(ac) in The Gujarat Entertainments Tax Act, 1977 (ac)the form in which, the manner in which and fees on payment of which the proprietor shall apply under section 6C;]