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[Cites 0, Cited by 0] [Section 5] [Entire Act]

International Treaty - Subsection

Section 5(2) in European Economic Community International Institutional Partners Scheme, 1993

(2)It would be possible for the European Economic Community to enter into any number of memoranda of understanding with partner institution among banks, financial institutions, the State Industrial Development Corporations and the State Finance Corporations under the ECIIP Scheme. Once the memorandum of understanding/framework agreement is lodged with the Government of India and accepted, suitable modification to this Scheme would be announced accordingly.