Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(6) in Chhattisgarh Agricultural Cattle Preservation Rules, 2014

(6)The joint team of local Veterinary Assistant Surgeon, Police Sub-Inspector/ Inspector, Naib Tahsildar/Tahsildar and Chief Municipal Officer/Nagar Panchayat Officer shall regularly inspect the cattle market/fair in order to ensure that healthy cattle/ cattle suitable for agriculture are being sold/purchased for Agricultural purpose and not for the purpose of slaughtering and shall submit the inspection report in Form-1 (Part-Ill) to the Collector through the Joint Director/Deputy Director, District in-charge of veterinary services.