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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in Treaty on Extradition between the Government of the Republic of India and the Government of the Republic of South Africa

(b)the totality of the conduct alleged against the person whose extradition is sought shall be taken into account and it shall not matter whether, under the laws of the Contacting States, the constituent elements of the offence differ.