Himachal Pradesh High Court
State Of H.P. & Others vs . Ram Krishan Sharma & Another And on 21 April, 2022
Bench: Sabina, Satyen Vaidya
State of H.P. & Others vs. Ram Krishan Sharma & Another and .
connected matters.
LPA No. 82 of 2021 with CWP Nos. 118, 120, 121, 123, 144, 174 to 189, 191 to 194, 231, 938 to 952 of 2020 and CMP(M) No.366 of 2021 21.04.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellants in LPA No. 82 of 2021, for the applicant in CMP(M) No.366 of 2021 and for the respondents/State in all the petitions Mr. B.S. Chauhan, Senior Advocate with Mr. Munish Dhatwalia, Advocate for respondent r No.1 in LPA No.82 of 2021.
Ms. Babita, Advocate on behalf of Mr. A.K. Gupta, Advocate for the petitioners in all the petitions.
Mr. Kishore Pundir, Advocate for the respondent in CMP (M) No. 366 of 2021.
At the request of learned counsel for the parties, list again on 12th August, 2022.
(Sabina) Judge (Satyen Vaidya) Judge April 21, 2022 (ps/vh) ::: Downloaded on - 21/04/2022 20:09:23 :::CIS