Section 7 in Karnataka State Open University Act, 1992
7. The officers of the University.
- The following shall be the officers of the University:-(1)The Chancellor;(2)The Pro-Chancellor;(3)The Vice-Chancellor;(4)The Registrar;(5)The Dean (Academic);(6)The Registrar (Evaluation);(7)The Finance Officer;(8)The Director, Multi-media course material centre;(9)The Director (Computer);(10)Such other officers as may be declared by the Statutes to be the officers of the University.;
