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State of Bihar - Section

Section 99 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

99. Collections shown to be compared with fauz/ledgers.

- The return is submitted half-yearly in order that the Commissioner and the Board of Revenue may watch the progress of collections. Before submitting this return to the Collector the officer in charge must scrutinize it with special care. In particular the total collections shown in the return must be compared with those shown in the tauzi ledgers for the period covered by the return. A khasmahal officer is particularly required to make sure that all collections made by a Tahsildar during March are credited into the treasury during April.