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State of Goa - Section

Section 15 in The Goa Command Area Development Rules, 1999

15. Notice to occupier of the building, etc.

- The notice to an occupier of a land, building, enclosed courtyard or garden attached to a dwelling house referred to in proviso to clause (f) of sub-section (4) of section 14 of the Act, shall be in Form No. VII appended to these Rules.