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[Cites 0, Cited by 0] [Section 62(8)] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(8)(b) in The West Bengal Correctional Services Act, 1992

(b)The prisoner shall report to the police-station of the place of his staying during the period of release on parole to enable the local police to keep a watch on his activities.