Allahabad High Court
State Of U.P. Through Collector vs Kunwar Pal Singh And Others on 27 January, 2010
Author: Sabhajeet Yadav
Bench: Sabhajeet Yadav
Court No. - 5 Case :- WRIT - C No. - 3741 of 2010 Petitioner :- State Of U.P. Through Collector Respondent :- Kunwar Pal Singh And Others Petitioner Counsel :- M.C. Chaturvedi (Csc) Hon'ble Sabhajeet Yadav,J.
Issue notice to the respondents returnable at an early date.
The respondents are directed to file counter affidavit within four weeks. Petitioner shall have three weeks thereafter to file rejoinder affidavit.
List thereafter.
Till the next date of listing, the effect and operation of order dated 25.1.2007 passed by the Prescribed Authority (Ceiling) Muzaffarnagar and order dated 6.10.2008 passed by the Addl. Commissioner (Judicial-1) Saharanpur Division, Saharanpur in Appeal No. 3 of 2007-08 (State Vs. Kunwar Pal and others) shall remain stayed.
Order Date :- 27.1.2010 LJ/-