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[Cites 1, Cited by 11]

Allahabad High Court

State Of U.P. Through Collector vs Kunwar Pal Singh And Others on 27 January, 2010

Author: Sabhajeet Yadav

Bench: Sabhajeet Yadav

Court No. - 5

Case :- WRIT - C No. - 3741 of 2010

Petitioner :- State Of U.P. Through Collector
Respondent :- Kunwar Pal Singh And Others
Petitioner Counsel :- M.C. Chaturvedi (Csc)

Hon'ble Sabhajeet Yadav,J.

Issue notice to the respondents returnable at an early date.

The respondents are directed to file counter affidavit within four weeks. Petitioner shall have three weeks thereafter to file rejoinder affidavit.

List thereafter.

Till the next date of listing, the effect and operation of order dated 25.1.2007 passed by the Prescribed Authority (Ceiling) Muzaffarnagar and order dated 6.10.2008 passed by the Addl. Commissioner (Judicial-1) Saharanpur Division, Saharanpur in Appeal No. 3 of 2007-08 (State Vs. Kunwar Pal and others) shall remain stayed.

Order Date :- 27.1.2010 LJ/-