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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 20(2)(d) in The Telecom Commercial Communications Customer Preference Regulations, 2010

(d)every Originating Access Provider shall ensure that the telecom resources provided for sending transactional message are not used for sending promotional message;