Section 1538 in Securities And Exchange Board Of India (Merchant Bankers) Regulations, 1992
1538.
No.LE/1112/92, dated 22nd december, 1992.- In exercise of the powers conferred by Section 30 of the Securities and Exchange Board of India Act, 1992 (15 of 1992), the Board with the previous approval of the Central Government hereby makes the following regulations, namely:-
