Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5B(1)] [Section 5B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5B(1)(e) in The M.P. Entertainments Duty and Advertisements Tax Act, 1936

(e)failed to produce the records required for inspection by any officer carrying out an inspection under this Act; or