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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2) in The West Bengal Khadi And Village Industries Board Act, 1959

(2)Subject to such rules as may be made under this Act, the Board may appoint such other officers and servants as it considers necessary for the efficient performance of its functions under necessary for the efficient performance of its functions under this Act :Provided that -
(a)no post of officer or servant shall be created, and
(b)no post carrying a scale of pay, the maximum of which exceeds rupees seven hundred shall be filled up,
except with the previous approval of the State Government.'.]]