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[Cites 0, Cited by 0] [Section 242(2)] [Section 242] [Entire Act]

State of Tamilnadu - Subsection

Section 242(2)(xxxviii) in Tamil Nadu Panchayats Act, 1994

(xxxviii)for compelling owners of cattle to stall them in cattle-sheds provided by the Panchayat and the fees leviable in respect thereof;