Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 338B] [Entire Act] Constitution Subarticle Section 338B(9) in THE CONSTITUTION (ONE HUNDRED AND SECOND AMENDMENT) ACT, 2018 (9)The Union and every State Government shall consult the Commission on all major policy matters affecting the socially and educationally backward classes.".